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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

(4)On receipt of the application, the registering officer shall, after nothing thereon the date of receipt by him of the application, given an acknowledgment to the applicant.