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State of Uttar Pradesh - Section

Section 6 in Uttar Pradesh State Universities Act, 1973

6. University open to all classes and creed

. - The University shall be open to all persons irrespective of class or creed, but nothing in this section shall be deemed to require the University to admit to any course of study a larger number of students than may be determined by the Ordinances :Provided that nothing in this section shall be deemed to prevent the University from making special provisions for admission of students belonging to [the Scheduled Castes, the Scheduled Tribes or Other Backward Classes of citizens] [Substituted by Section 4 of Uttar Pradesh Act No. 20 of 1994 (w.e.f. 15.7.1994).].