Delhi High Court - Orders
Gunjan Kumar vs Vipin Kumar Parwanda & Anr on 25 January, 2021
Author: Navin Chawla
Bench: Navin Chawla
$~4 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 534/2019
GUNJAN KUMAR ..... Petitioner
Through: Mr.Arvind Sharma, Adv.
versus
VIPIN KUMAR PARWANDA & ANR. ..... Respondents
Through: None.
(5) CM(M) 540/2019
GUNJAN KUMAR ..... Petitioner
Through: Mr.Arvind Sharma, Adv.
versus
VIPIN KUMAR PARWANDA & ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 25.01.2021 These petitions have been heard through video conferencing. Notice could not be issued on the respondents for want of process fee. On petitioner taking steps let notice of this petition be served on the respondents by way of speed post and courier, returnable on 13th April, 2021.
NAVIN CHAWLA, J JANUARY 25, 2021/rv