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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(4)(i) in Haryana Vishwakarma Skill University Act, 2016

(i)to cause an inspection to be made by such person or persons, as he may direct, of the University, its buildings, laboratories, libraries, and equipment and of any college or institution maintained by the University and also of the examinations, teaching and other work conducted and done by the University;