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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(a) in The Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

(a)that he is dealing in the course of his business only in goods specified in Schedule I or Schedule III and does not deal in goods specified in Schedule II;