Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(2) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020 (2)A District Authority may also issue a lock-down order as mentioned in subsection (1) to be effective in whole or in any part of the District .
