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Himachal Pradesh High Court

State Of H.P. And Another vs . Chaman Lal on 12 July, 2022

Bench: Sabina, Satyen Vaidya

State of H.P. and another vs. Chaman Lal CWP No.7522 of 2021 .

12.07.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners/ State.

Mr. Rakesh Sharma, Advocate, for the respondent.

Learned counsel for the respondent seeks more time to file reply.

List again on 23.11.2022.

( Sabina ) Judge ( Satyen Vaidya ) July 12, 2022 (KS) Judge ::: Downloaded on - 12/07/2022 20:05:48 :::CIS