Himachal Pradesh High Court
State Of H.P. And Another vs . Chaman Lal on 12 July, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. and another vs. Chaman Lal CWP No.7522 of 2021 .
12.07.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners/ State.
Mr. Rakesh Sharma, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to file reply.
List again on 23.11.2022.
( Sabina ) Judge ( Satyen Vaidya ) July 12, 2022 (KS) Judge ::: Downloaded on - 12/07/2022 20:05:48 :::CIS