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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(1)(b) in Telangana Vaccination Act, 1951

(b)in the case of other areas to the District Health Officer, the Assistant Health Officer, the Medical Officer in charge of the Local Government dispensary or to the village Police Patel, furnishing full particulars as to the new address of the unprotected child or unprotected person concerned.