Supreme Court - Daily Orders
N. Rajaraman vs Union Of India on 9 October, 2020
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
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ITEM NO.2 Court 10 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 703/2014
N. RAJARAMAN & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No. 54588/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 1/2014 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
Date : 09-10-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
[IN CHAMBER]
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
Mr. Rajiv Singh, AAG
Ms. Pragya Baghel, Adv.
Ms. Pallavi Langar, AOR
Mr. Vibhu Shanker Mishra, Adv.
Mr. Raj Bahadur Yadav, AOR
Ms. Ruchi Kohli, AOR
Mr. Sibo Sankar Mishra, AOR
Mr. Sachin Patil, AOR
Mr. Ramesh Babu M. R., AOR
Mr. Sumeer Sodhi, AOR
Mr. Sunny Choudhary, AOR
Mr. Shuvodeep Roy, AOR
Signature Not Verified
Mr. Kabir Shankar Bose, Adv.
Mr. Rahul Raj Mishra, Adv.
Digitally signed by
Rachna
Date: 2020.10.12
13:48:31 IST
Reason:
Mr. Ashutosh Kumar Sharma, Adv.
Mr. Jatinder Kumar Bhatia, AOR
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Mr. Abhimanyu Tewari, AOR
Mr. T. R. B. Sivakumar, AOR
Mrs. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Mr. Gurmeet Singh Makker, AOR
Ms. Arunima Dwivedi, Adv.
Mr. Siddhesh Kotwal, Adv.
Ms. Arshiya Ghose, Adv.
Mr. Divyansh Tiwari, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Astha Sharma, AOR
Mr. Raghvendra Kumar, Adv.
Mr. Narendra Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
The petitioner-in-person shall take necessary steps to furnish the correct address of respondent No. 45. Six weeks’ time is granted to file fresh address of respondent No.45. List thereafter.
(JAGDISH KUMAR) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)