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Bengal Presidency - Section

Section 1014 in Police Regulations, Bengal , 1943

1014. Repairs of defective revolvers and disposal of condemned revolvers.

- All defective .380 bore revolvers which cannot be repaired by the district armourers, shall be sent to Messrs. R. B. Rodda & Co., Calcutta, for repairs. If they are of opinion that any weapons are beyond repair their report shall be placed before the district committee for orders. (Vide regulation 994.). If the committee condemn the weapons as unserviceable, a copy of the committee's report (containing the makers numbers of the revolvers which have been condemned) shall be submitted to the Inspector-General who will then pass formal orders for their destruction. A copy of each order will be sent to Messrs Rodda & Co. who will forward the condemned weapons to the Commissioner of Police, Calcutta, for disposal.