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[Cites 0, Cited by 1] [Section 5A] [Entire Act]

Union of India - Subsection

Section 5A(4) in Employees Provident Funds Miscellaneous Provisions Act, 1952

(4)The Central Board shall perform such other functions as it may be required to perform by or under any provisions of the Scheme, [Family Pension Scheme and the Insurance Scheme].