Allahabad High Court
Netrapal Singh vs State Of Up And 3 Others on 30 September, 2024
Author: Rohit Ranjan Agarwal
Bench: Rohit Ranjan Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:160620 Court No. - 9 Case :- WRIT - A No. - 2393 of 2024 Petitioner :- Netrapal Singh Respondent :- State Of Up And 3 Others Counsel for Petitioner :- Sandeep Kumar Counsel for Respondent :- C.S.C. Hon'ble Rohit Ranjan Agarwal,J.
Writ petition stands disposed of.
For orders, see order of date passed in Writ-A No.21492 of 2023 (Vinod Kumar Srivastava vs. State of U.P. and others).
Order Date :- 30.9.2024 SK Goswami