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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(1)(a) in Poona University Act, 1974

(a)the qualifications required for the [different posts, except those of Teachers] [Substituted for the words different post by Maharashtra 58 of 1974.]
(aa)[ the manner and mode of selection and appointment of Principals and Teachers] [Inserted by Maharashtra 32 of 1978, S. 9 (a).];