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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(2)to provide instruction including correspondence and such other courses to such person as are not members of the Vishwavidyalaya as it may determine :Provided that the Vishwavidyalaya shall not provide instructions through correspondence save with the previous sanction of the State Government;