Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(e) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965 (e)The actual expenses incurred for taking an attendant for the journey to the Sanatorium and back when an attendant accompanies him/her.
