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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Haryana - Subsection

Section 69(1) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(1)The floor of every ashpit, or receptacle for refuse shall be flagged or paved with hard tiles or other non-absorbent material, and it shall be so constructed that it is not less than 15 cm. in every part thereof above the level of the surface of the ground adjoining the ashpits or receptacle for refuse and that the ashpits or receptacle for refuse shall have a fall towards the washout drain of not less than 1 : 24.