Supreme Court - Daily Orders
Maruti Suzuki India Ltd. (Earlier Known ... vs Commissioner Of Income Tax Delhi on 26 February, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.108 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).11923/2018
MARUTI SUZUKI INDIA LTD. (EARLIER KNOWN AS
MARUTI UDYOG LTD.) Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX DELHI Respondent(s)
(List for final hearing in the month of February, 2019 vide this
court's order dated 10.12.2018)
WITH
C.A. No. 11924/2018 (XIV)
C.A. No. 11841/2018 (XIV)
SLP(C) No. 32929/2018 (XIV)
(IA No.140408/2018-CONDONATION OF DELAY IN FILING and IA
No.140410/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 11919/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.137205/2018-CONDONATION OF DELAY
IN FILING and IA No.137207/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. No. 11842/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.119420/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 11921/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.142970/2018-CONDONATION OF DELAY
IN FILING
[ TO BE TAKEN UP ALONG WITH ITEM NO.45 I.E. SLP(C)NO.9074/2018 ])
Diary No(s). 33387/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.151988/2018-CONDONATION OF DELAY
IN FILING and IA No.151989/2018-CONDONATION OF DELAY IN REFILING)
C.A. No. 33/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.159765/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 11920/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.155109/2018-CONDONATION OF DELAY
IN FILING and IA No.155110/2018-CONDONATION OF DELAY IN REFILING)
C.A. No. 11835/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.157069/2018-CONDONATION OF DELAY
IN FILING)
Signature Not Verified
C.A. No. 11977/2018 (XIV)
Digitally signed by
ARJUN BISHT
Date: 2019.02.27
(FOR ADMISSION and I.R. and IA No.143757/2018-CONDONATION OF DELAY
15:49:08 IST
Reason:
IN FILING)
Diary No(s). 44704/2018 (XIV)
1
C.A. No. 34/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.154277/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 3826/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.181936/2018-CONDONATION OF DELAY
IN FILING and IA No.181938/2018-CONDONATION OF DELAY IN REFILING)
Date : 26-02-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
Counsel for the parties:
Ms. Kavita Jha, AOR
Mr. K. Radhakrishna, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. Monish Pushkarna, Adv.
Ms. Diksha Rai, Adv.
Mrs. Anil Katiyar, AOR
Mrs. Anil Katiyar, AOR
Ms. Kavita Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 07.03.2019.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 2