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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(h) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

(h)the district-level officer in-charge of the Scheduled Castes Welfare— Member-Secretary, ex officio;