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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Gujarat - Subsection

Section 123(2)(al) in The Gujarat Industrial Relations Act, 1946

(al)the further power of the Registrar, a Conciliator, [Wage Board] [These words were inserted, by Bombay 43 of 1948, section 28(iv).] or Board under sub-section (2), [and the manner of verifying information under sub-section (4) of section 118] [These words, brackets and figures were substituted for the words and figures 'of section 118' by Bombay 63 of 1953, section 30(2)];