Section 4(3) in Tamil Nadu Sandalwood Transit Rules, 1967
(3)In the case of imported sandalwood other than that referred to in sub-rule (2), the permit shall be in Form II and shall be printed.The forms of the permit shall, on application be supplied by the District Forest Officer having jurisdiction on payment of price which will be fixed by the Chief Conservator of Forest, from time to time. No form of permit other than that supplied by the District Forest Officer shall be used.
