Bombay High Court
Shirish Govind Ketkar vs State Of Maharashtra Through Chief ... on 3 May, 2024
Bench: Nitin Jamdar, M. M. Sathaye
Board Sr.No.:-6
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 913 OF 2024
Ajay Vasantrao Naik ....PETITIONER
V/S
State Of Maharashtra Though The Chief ....RESPONDENT
Secretary Govt.
WITH WRIT PETITION NO. 2443 OF 2024 Sunil Gangram Jadhav ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 1183 OF 2023 Mohd. Yusuf Umer Shaikh ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Another WITH WRIT PETITION NO. 1743 OF 2024 Shirish Govind Ketkar ....PETITIONER V/S State Of Maharashtra Through Chief Secretary....RESPONDENT Govt Of Maharshtra Page 1/8 ::: Uploaded on - 03/05/2024 ::: Downloaded on - 16/05/2024 07:27:13 ::: WITH WRIT PETITION NO. 3536 OF 2022 Ramesh Appu Prabhu ....PETITIONER V/S Municipal Corporatio Of Greater Mumbai And....RESPONDENT Anr WITH WRIT PETITION NO. 647 OF 2023 Suchita Umesh Malap ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION NO. 650 OF 2023 Gurudas Pandurang Pawar ....PETITIONER V/S Municipal Corporation Of Gr.mumbai And Anr ....RESPONDENT WITH WRIT PETITION NO. 871 OF 2023 Premchandra Yadav Bhirud ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 881 OF 2023 Pamela Caroline Albert Dsouza ....PETITIONER V/S Page 2/8 ::: Uploaded on - 03/05/2024 ::: Downloaded on - 16/05/2024 07:27:13 ::: Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 917 OF 2023 Vasudevan Madhavan Nair ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
....RESPONDENT WITH WRIT PETITION NO. 957 OF 2023 Dinkar Damodar Waghulde ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1024 OF 2023 Dilip Genu Kasle ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH Page 3/8 ::: Uploaded on - 03/05/2024 ::: Downloaded on - 16/05/2024 07:27:13 ::: WRIT PETITION NO. 1032 OF 2023 Shashikant Dhonduram Shirke ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1033 OF 2023 Kamalakar Mahadeo Kadam ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1041 OF 2023 Rajendra Babu Kanade ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1057 OF 2023 Ravindra Baburao Avhad ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1114 OF 2023 Prasad Kedarnath Dharankar ....PETITIONER Page 4/8 ::: Uploaded on - 03/05/2024 ::: Downloaded on - 16/05/2024 07:27:13 ::: V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1137 OF 2023 Ajay Ramakant Sinkar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1164 OF 2023 Devidas Rajaram Pawar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1173 OF 2023 Deepak Kanhaiyalal Shimpi ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1212 OF 2023 Sanjay Shankar Sakhalkar ....PETITIONER V/S Mumbai Corporation Of Greater Mumbai And....RESPONDENT Anr Page 5/8 ::: Uploaded on - 03/05/2024 ::: Downloaded on - 16/05/2024 07:27:13 ::: WITH WRIT PETITION NO. 1343 OF 2023 Pradeep Prabhakar Kulkarni ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1182 OF 2023 Murtaza Yahya Shethwala ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 3523 OF 2022 Chitra Narayanan ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1016 OF 2023 Shashikant Gopalrao Dhisle ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1018 OF 2023 Page 6/8 ::: Uploaded on - 03/05/2024 ::: Downloaded on - 16/05/2024 07:27:13 ::: Anil Tryambak Patil ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1036 OF 2023 Vilasrao Bapurao Metkari ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1127 OF 2023 Vasant Bhaskar Zambare ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1034 OF 2023 Savita Chandrakant Kini ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr Mr. Rajesh Khobragade a/w Gayatri Nayak a/w Raj Gupta, Advocate for Petitioner in WP/1743/2024. Miss. Sapana Rachure a/w Miss Niha Achliya, Advocates for the Petitioner (Except WP/913/2024 WP/1743/2024 WP/2243/2024) Mr. Milind Sathey Senior Counsel i/by Shilpa Redkar, Advocate Page 7/8 ::: Uploaded on - 03/05/2024 ::: Downloaded on - 16/05/2024 07:27:13 ::: for Respondent/BMC i/by Mr. Sunil Sonawane.
Mr. Avinash Shetty a/w Sumeet Palsuledesai i/b M.V. Kini & Co., Advocate for Respondent (BEST) in WP/1743/2024.
Ms. Vaishali Choudhari, Addl. Govt. Pleader a/w Ms. Sheetal Malvankar, Asst. Govt. Pleader, Advocate for Respondent No. 1 State of Saharashtra.
Mr. Vishal Talsania a/w Shraddha Nagaonkar i/b Mr. Sagar Shetty, Advocate for Respondent No. 3 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 3rd May, 2024 P.C. :
S. O. to 09/05/2024 ( for directions).
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