Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(a) in Andhra Pradesh Co-Operative Tribunal (Procedure) Rules, 1994 (a)a single Member shall hear all appeals, review applications for admission and interim orders and the Chairman shall entrust this work by rotation to all the members;
