Section 2(1) in Brij University, Bharatpur (Change of Name) Act, 2014
(1)The name of the Brij University, Bharatpur incorporated under the Brij University, Bharatpur Act, 2012 (Act No. 28 of 2012), hereinafter referred to as the principal Act, shall, as from the date of commencement of this Act, be the Maharaja Surajmal Brij University, Bharatpur.
