Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 12 in The Gujarat Advocates Welfare Fund Act, 1991 12. Periodical and annual reports to be sent to Government. - The Bar Council shall send to the State Government such periodical and annual reports as may be prescribed.
