Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 575] [Entire Act] State of Uttar Pradesh - Subsection Section 575(iii) in Rules under the United Provinces Excise Act, 1910 (iii)Applications for the grant of licence shall be in appropriate form appended hereto and shall be addressed to the Collector.
