Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(1) in Faridabad Complex (Regulation and Development) Act, 1971 (1)The Chief Administrator shall submit to the State Government the budget estimates for every financial year in accordance with the provisions of the Municipal Accounts Code.
