Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(x) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 (x)The term of member of a committee to fill a vacancy caused otherwise than by such retirement be for the residue of the term of his predecessor.
