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State of Mizoram - Section

Section 218 in Mizoram Excise Rules, 1983

218. Government may order issue of licence, etc. otherwise than prescribed in these rules.

- Notwithstanding anything contained in these rules issue of licences for the vend of foreign liquor and renewal of the licences on expiry of the term may be made by Government directly with any suitable person in conformity with such procedure or on such terms or for such period as the Government may, from time to time, direct.Prohibition of grant of retail licences to certain persons