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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(1)(a) in Rajasthan Panchayati Raj (Election) Rules, 1994

(a)make up separate packets of
(i)the counted valid ballot papers, and
(ii)the ballot papers rejected at the counting.