Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34O(2)] [Section 34O] [Entire Act]

Union of India - Subsection

Section 34O(2)(g) in The Tobacco Board, Rules, 1976

(g)such other related factors as the Committee may consider relevant for the purpose.