Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(1) in The Andhra Pradesh Special Protection Force Act, 1991 (1)The Government shall, as soon as may be, after the commencement of this Act , by notification constitute an armed force called. “The Andhra Pradesh Special Protection Force”.
