Section 37 in Punjab Water Resources (Management and Regulation) Act, 2020
37. Annual report.
(1)The Authority shall prepare once every year in such form and at such times, as may be prescribed, an annual report, giving a summary of its activities during the previous year and copies of the report shall be forwarded to the Government.(2)The report received under sub-section (i) shall be laid, within six months, after it is received, before the State Legislature.
