Supreme Court - Daily Orders
Shri Pfulhoutsu Angami vs State Of Nagaland & Others on 13 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.24 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7385/2017
(Arising out of impugned final judgment and order dated 18/11/2016
in WA No. 8/2011 passed by the High Court of Gauhati at Kohima)
SHRI PFULHOUTSU ANGAMI Petitioner(s)
VERSUS
STATE OF NAGALAND & OTHERS Respondent(s)
(With application for c/delay in filing SLP)
Date : 13/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Pravir Choudhary, AOR
Mr. Reepak Kansal, Adv.
For Respondent(s) Mrs. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Ms. Elix Gangmei, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.13 17:46:00 IST Reason: