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Rama Nand Singh @ Dr. Ramu Singh vs The State Of Bihar on 22 April, 2011

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Cr.Misc. No.45306 of 2010
                      RAMA NAND SINGH @ DR. RAMU SINGH
                                          Versus
                                THE STATE OF BIHAR
                                        -----------


2    22.4.2011

Call for carbon copy of the case diary of Singhwara P.S. Case No. 136/10 along with post mortem report from the Court of Chief Judicial Magistrate, Darbhanga and put up this case after receipt of the same.

AI                                                 ( Mandhata Singh, J.)