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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(a) in The Richardson and Cruddas Ltd.(Acquisition and Transfer of Undertaking) Act, 1972

(a)the register, as so reconstructed, shall be deemed to be the register of members of the old company, and