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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(2)(a) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(a)having been given a three months show-cause notice specifying the grounds under sub-rule (1);