Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 31 in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

31. Advances.

- The permanent employees of the Institute shall be having facility of drawing advances for various purposes as admissible to the Central Government employees.