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State of Madhya Pradesh - Section

Section 8 in The M.P. Vishesh Sashastra Bal Niyam, 1973

8. Zonal Officer.

- The State Government may appoint Zonal Officers who shall be responsible for the training, administration and maintenance of discipline and efficiency of all officers of the Special Armed Force in the Group. He shall supervise all duties performed by those under his command. He shall be responsible for the security of all arms, ammunition and equipment in charge of the group. He shall issue such orders from time to time as are found necessary for the regulation and administration of the group under his charge.