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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(8) in Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018

(8)There shall be one State Level Scrutiny Committee at State level for verification of recommendation received from the District Scouting Committees with the following member, namely :
(i)Director of the concerned Department of Education - Chairman.
(ii)Deputy Director of Madrassa Education - Member-Secretary.
(iii)One representative nominated by the concerned Administrative Department - Member.