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State of Madhya Pradesh - Section

Section 37A in The M.P. Irrigation Act, 1931

37A. Reduction or remission of charges for supply of water.

- Notwithstanding anything contained in this Act or the rules made thereunder, the State Government may, by notification, reduce or remit the whole or any part of the charges for the supply of water under sub-section (1) of Section 37.