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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(4)(e) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(e)enable the formation of an association or society or cooperative society, as the case may be, of the allottees, or a federation of the same, under the laws applicable :