Section 4(2) in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973
(2)On the issue of a notification under sub-section (1), the accounts of the local authority specified therein shall, notwithstanding anything contained in any enactment by which such local authority is constituted or in any rules made thereunder, by subject to audit in all respects in the manner provided by or under this Act.
