Section 2 in The M.P. State Dental Council Rules, 1969
2. Definition.
- In these rules, unless the context otherwise requires,-(1)"The Act" means the Dentists Act, 1948 (XVI of 1948);(2)"The Council" means the Madhya Pradesh State Dental Council constituted under Section 31;(3)"The executive Committee" means the Executive Committee constituted under sub-Section (1) of Section 2;(4)"Form" means a Form appended to these rules;(5)"President" means the President, elected under sub-section (1) of Section 25;(6)"Registrar" means the Registrar, appointed under clause (a) of sub-Section (1) of Section 28;(7)"Section" means section of the Act;(8)"Government" means the Government of Madhya Pradesh;(9)"Register" means the Register of dentists, prepared and maintained under the Act;(10)"Returning Officer" means the Returning Officer, appointed by the Government.
