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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Rajasthan - Subsection

Section 115(d) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(d)that the wrought iron gear, the part history of which is not traceable, is suspected of being heat treated at incorrect temperature, is normalized before using it on any building or other construction work.