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[Cites 0, Cited by 0] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(5) in Bharatiya Nagarik Suraksha Sanhita, 2023

(5)The owner or occupier of the place searched shall, on application, be furnished free of cost with a copy of any record sent to the Magistrate under sub-section (4).[Similar to Section 166 from Old CrPC-Also Refer]