Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(1)(c) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012 (c)By informing children at school during prayer so that they may give message relating to the meeting of Gram Sabha to their parents,