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State of Uttar Pradesh - Section

Section 1 in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963

1.

(1)These rules may be called the Uttar Pradesh [Kshettra Panchayats] [Substituted by U.P. Act No. 9 of 1994.] (Supervision of Activities of [Gram Sabhas] [Substituted by U.P. Act No. 9 of 1994.]) Rules, 1963.
(2)They shall come into force with effect from the date of their publication in the Gazette.