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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(a)"approved contractor" or "contractor" means a person or a firm or company who possess a licence for erection, maintenance or testing of lift, escalator or moving walks issued by the Chief Electrical Inspector ;