Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 115 in Regular Licence under Haryana Electricity Regulatory Reforms Act

115. Commission view.

- Condition 25 defines one of the Commission's tools for carrying out the regulatory principles of the Act. The reason for including such provisions in the licence has already been explained in the context of the Transmission and Bulk Supply Licence.