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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(2)(a) in The Goa, Daman and Diu School Education Rules, 1986

(a)the term of office of the members of the managing committee and the manner of its reconstitution or filling of any vacancy occurring therein;